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[Cites 0, Cited by 0] [Section 139(4)] [Section 139] [Entire Act]

Union of India - Subsection

Section 139(4)(c) in The Motor Vehicles Act, 1988

(c)the licensing and the qualifications of drivers and conductors of motor vehicles,shall apply-
(i)to any motor vehicle to which or to any driver of a motor vehicle to whom any rules made under clause (b) or clause (c) of sub-section (1) or under sub-section (2) apply; or
(ii)to any conductor of a motor vehicle to whom any rules made under sub-section (2) apply.