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Gauhati High Court

Indra Mohan Bora vs National Investigation Agency on 20 September, 2023

Author: K. R. Surana

Bench: Kalyan Rai Surana

                                                                   Page No.# 1/2

GAHC010153542023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./275/2023

              INDRA MOHAN BORA
              S/O SHRI REBA KANTA BORA,
              VILL.- CHALCHALI, PURANI GUDAM, UNDER SAMUGURI POLICE POLICE
              STATION IN THE DISTRICT OF NAGAON, ASSAM.


              VERSUS

              NATIONAL INVESTIGATION AGENCY
              REP. BY THE SPECIAL P.P., ASSAM.



Advocate for the Petitioner   : MR Z KAMAR

Advocate for the Respondent : SC, NIA




                                      BEFORE
                     HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                    HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                         ORDER

Date : 20.09.2023 (K. R. Surana, J) Heard Mr. Z. Kamar, learned senior counsel assisted by Mr. S. J. Choudhury, learned counsel for the appellant. Also heard Mr. R. K. D. Choudhury, learned DSGI for the respondent.

Page No.# 2/2 The objection filed by the respondent is on record.

The appeal is admitted for hearing without requiring the appellant to take fresh steps.

As agreed to by both sides, list this matter for hearing on 11.10.2023.

                                               JUDGE                       JUDGE




Comparing Assistant