Gauhati High Court
Indra Mohan Bora vs National Investigation Agency on 20 September, 2023
Author: K. R. Surana
Bench: Kalyan Rai Surana
Page No.# 1/2
GAHC010153542023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.A./275/2023
INDRA MOHAN BORA
S/O SHRI REBA KANTA BORA,
VILL.- CHALCHALI, PURANI GUDAM, UNDER SAMUGURI POLICE POLICE
STATION IN THE DISTRICT OF NAGAON, ASSAM.
VERSUS
NATIONAL INVESTIGATION AGENCY
REP. BY THE SPECIAL P.P., ASSAM.
Advocate for the Petitioner : MR Z KAMAR
Advocate for the Respondent : SC, NIA
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
Date : 20.09.2023 (K. R. Surana, J) Heard Mr. Z. Kamar, learned senior counsel assisted by Mr. S. J. Choudhury, learned counsel for the appellant. Also heard Mr. R. K. D. Choudhury, learned DSGI for the respondent.
Page No.# 2/2 The objection filed by the respondent is on record.
The appeal is admitted for hearing without requiring the appellant to take fresh steps.
As agreed to by both sides, list this matter for hearing on 11.10.2023.
JUDGE JUDGE Comparing Assistant