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[Cites 0, Cited by 4] [Entire Act]

State of Tamilnadu - Section

Section 34D in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

34D. Bar of jurisdiction of Civil Court.

- Save as otherwise provided in section 34-A or 34-C, no suit or other legal proceeding in respect of an order passed under section 34-A or 34-B or 34-C, as the case may be, shall be instituted in any Court of Law.]