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Gauhati High Court

Amal Kumar Chakma And 8 Ors vs The State Of Arunachal Pradesh And 5 Ors on 1 December, 2020

Author: Manish Choudhury

Bench: Manish Choudhury

                                                              Page No.# 1/3

GAHC010170652020




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : PIL/74/2020

         1. AMAL KUMAR CHAKMA AND 8 ORS.
         S/O. BIMAL KANTI CHAKMA, A VOTER AND SOCIAL WORKER FROM
         DUNPATHAR VILLAGE, A VILLAGE UNDER DIYUN CIRCLE, P.O.
         UDAYPUR, DIST. PAPUM PARE, ARUNACHAL PRADESH.

         2: LACHIT HAJONG
         S/O. LT. SUBHAS HAJONG
         AN ELECTOR A SOCIAL WORKER OF MADHUPUR-II VILLAGE UNDER
         DIYUN CIRCLE P.O. DIYUN DIST. CHANGLANG ARUNACHAL PRADESH.

         3: PRABHA SHANKAR CHAKMA
         S/O. LT. CHITTA RANJAN CHAKMA
         AN ELECTOR AND VILLAGE HEADMAN OF RAJNAGAR VILLAGE UNDER
         DIYUN CIRCLE P.O. DIYUN DIST. CHANGLANG ARUNACHAL PRADESH.

         4: ANATH PINDIX DEWAN
         S/O. LT. SUDHAMOY DEWAN
         AN ELECTOR AND SOCIAL WORKER FROM MOITRIPUR VILLAGE UNDER
         DIYUN CIECLE P.O. DIYUN DIST. CHANGLANG ARUNACHAL PRADESH.

         5: KALI RATAN CHAKMA
         S/O. LT. LAKKHI RANJAN CHAKMA
         AN ELECTOR AND SOCIAL WORKER FROM BIJOYPUR-I VILLAGE UNDER
         BORDUMSA CIRCLE P.O. BORDUMSA DIST. CHANGLANG ARUNACHAL
         PRADESH.

         6: BARUN KUMAR CHAKMA
         S/O. BHIMSEN CHAKMA
         AN ELECTOR SOCIAL WORKER AND GAON BURAH OF DHARMAPUR-I
         VILLAGE UNDER MIAO CIRCLE P.O. MIAO DIST. CHANGLANG
         ARUNACHAL PRADESH.

         7: SANTOSH KR. CHAKMA
         S/O. SHRI SUKSHANTI CHAKMA
                                                                   Page No.# 2/3

            AN ELECTOR AND SOCIAL WORKER FROM MILONPUR VILLAGE
            UNDER KHARSHANG CIRCLE P.O. KHARSHANG DIST. CHANGLANG
            ARUNACHAL PRADESH.

            8: SUSHIL CHAKMA
            S/O. LT. GOPAL CHAKMA
            AN ELECTOR SOCIAL WORKER AND GAON BURAH OF CHAKMA
            VILLAGE-I UNDER CHOWKHAM CIRCLE P.O. CHOWKHAM DIST. NAMSAI
            (FORMERLY LOHIT) ARUNACHAL PRADESH.

            9: RANJIT CHAKMA
            S/O. SAMBHASUR CHAKMA
            A VOTER FROM CHAKMA BLOCK NO.10 VILLAGE A VILLAGE UNDER
            BALIJAN CIRCLE P.O. KOKILA DIST. PAPUM PARE ARUNACHAL PRADESH

                                VERSUS

            1. THE STATE OF ARUNACHAL PRADESH AND 5 ORS.
            THROUGH THE CHIEF SECRETARY, GOVT. OF ARUNACHAL PRADESH,
            ITANAGAR, ARUNACHAL PRADESH.

            2:THE STATE ELECTION COMMISSION OF ARUNACHAL PRADESH
            REP. BY THE SECRETARY STATE ELECTION COMMISSION (C) SECTOR
            OLD DC OFFICE BUILDING ITANAGAR PIN-791111 ARUNACHAL PRADESH.

            3:THE DEPUTY COMMISSIONER
            CHANGLANG DIST. CHANGLANG ARUNACHAL PRADESH PIN-792122.

            4:THE DEPUTY COMMISSIONER
            NAMSAI DIST. NAMSAI ARUNACHAL PRADESH PIN-792103.

            5:THE DEPUTY COMMISSIONER
            YUPIA DISTRICT PAPUM PARE ARUNACHAL PRADESH.

            6:ALL ARUNACHAL PRADESH STUDENTS UNION (AAPSU)
            HEAD OFFICE AT NEFA BUILDING ITANAGAR AP DULY REP. BY ITS
            GENERAL SECRETARY SHRI TOBOM DAI S/O. TOBUK DAI OFFICE OF THE
            ALL ARUNACHAL PRADESH STUDENTS UNION (AAPSU) HEAD OFFICE AT
            NEFA BUILDING ITANAGAR ARUNACHAL PRADESH


Advocate for the Petitioner   : MR. S R RABHA

Advocate for the Respondent : GA, AP
                                                                                  Page No.# 3/3



                                        -BEFORE-
           HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH
                     HON'BLE MR. JUSTICE MANISH CHOUDHURY

                                           ORDER

Date : 01-12-2020 [N. Kotiswar Singh, CJ (Acting)] Heard Mr. M. Dutta, learned senior counsel assisted by Mr. S.R. Rabha, learned counsel for the petitioners.

List this matter on 14th December, 2020 on the prayer of Mr. A. Chandran, learned standing counsel for the State of Arunachal Pradesh.

               JUDGE                            CHIEF JUSTICE (ACTING)




Comparing Assistant