Gauhati High Court
Amal Kumar Chakma And 8 Ors vs The State Of Arunachal Pradesh And 5 Ors on 1 December, 2020
Author: Manish Choudhury
Bench: Manish Choudhury
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GAHC010170652020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL/74/2020
1. AMAL KUMAR CHAKMA AND 8 ORS.
S/O. BIMAL KANTI CHAKMA, A VOTER AND SOCIAL WORKER FROM
DUNPATHAR VILLAGE, A VILLAGE UNDER DIYUN CIRCLE, P.O.
UDAYPUR, DIST. PAPUM PARE, ARUNACHAL PRADESH.
2: LACHIT HAJONG
S/O. LT. SUBHAS HAJONG
AN ELECTOR A SOCIAL WORKER OF MADHUPUR-II VILLAGE UNDER
DIYUN CIRCLE P.O. DIYUN DIST. CHANGLANG ARUNACHAL PRADESH.
3: PRABHA SHANKAR CHAKMA
S/O. LT. CHITTA RANJAN CHAKMA
AN ELECTOR AND VILLAGE HEADMAN OF RAJNAGAR VILLAGE UNDER
DIYUN CIRCLE P.O. DIYUN DIST. CHANGLANG ARUNACHAL PRADESH.
4: ANATH PINDIX DEWAN
S/O. LT. SUDHAMOY DEWAN
AN ELECTOR AND SOCIAL WORKER FROM MOITRIPUR VILLAGE UNDER
DIYUN CIECLE P.O. DIYUN DIST. CHANGLANG ARUNACHAL PRADESH.
5: KALI RATAN CHAKMA
S/O. LT. LAKKHI RANJAN CHAKMA
AN ELECTOR AND SOCIAL WORKER FROM BIJOYPUR-I VILLAGE UNDER
BORDUMSA CIRCLE P.O. BORDUMSA DIST. CHANGLANG ARUNACHAL
PRADESH.
6: BARUN KUMAR CHAKMA
S/O. BHIMSEN CHAKMA
AN ELECTOR SOCIAL WORKER AND GAON BURAH OF DHARMAPUR-I
VILLAGE UNDER MIAO CIRCLE P.O. MIAO DIST. CHANGLANG
ARUNACHAL PRADESH.
7: SANTOSH KR. CHAKMA
S/O. SHRI SUKSHANTI CHAKMA
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AN ELECTOR AND SOCIAL WORKER FROM MILONPUR VILLAGE
UNDER KHARSHANG CIRCLE P.O. KHARSHANG DIST. CHANGLANG
ARUNACHAL PRADESH.
8: SUSHIL CHAKMA
S/O. LT. GOPAL CHAKMA
AN ELECTOR SOCIAL WORKER AND GAON BURAH OF CHAKMA
VILLAGE-I UNDER CHOWKHAM CIRCLE P.O. CHOWKHAM DIST. NAMSAI
(FORMERLY LOHIT) ARUNACHAL PRADESH.
9: RANJIT CHAKMA
S/O. SAMBHASUR CHAKMA
A VOTER FROM CHAKMA BLOCK NO.10 VILLAGE A VILLAGE UNDER
BALIJAN CIRCLE P.O. KOKILA DIST. PAPUM PARE ARUNACHAL PRADESH
VERSUS
1. THE STATE OF ARUNACHAL PRADESH AND 5 ORS.
THROUGH THE CHIEF SECRETARY, GOVT. OF ARUNACHAL PRADESH,
ITANAGAR, ARUNACHAL PRADESH.
2:THE STATE ELECTION COMMISSION OF ARUNACHAL PRADESH
REP. BY THE SECRETARY STATE ELECTION COMMISSION (C) SECTOR
OLD DC OFFICE BUILDING ITANAGAR PIN-791111 ARUNACHAL PRADESH.
3:THE DEPUTY COMMISSIONER
CHANGLANG DIST. CHANGLANG ARUNACHAL PRADESH PIN-792122.
4:THE DEPUTY COMMISSIONER
NAMSAI DIST. NAMSAI ARUNACHAL PRADESH PIN-792103.
5:THE DEPUTY COMMISSIONER
YUPIA DISTRICT PAPUM PARE ARUNACHAL PRADESH.
6:ALL ARUNACHAL PRADESH STUDENTS UNION (AAPSU)
HEAD OFFICE AT NEFA BUILDING ITANAGAR AP DULY REP. BY ITS
GENERAL SECRETARY SHRI TOBOM DAI S/O. TOBUK DAI OFFICE OF THE
ALL ARUNACHAL PRADESH STUDENTS UNION (AAPSU) HEAD OFFICE AT
NEFA BUILDING ITANAGAR ARUNACHAL PRADESH
Advocate for the Petitioner : MR. S R RABHA
Advocate for the Respondent : GA, AP
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-BEFORE-
HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH
HON'BLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 01-12-2020 [N. Kotiswar Singh, CJ (Acting)] Heard Mr. M. Dutta, learned senior counsel assisted by Mr. S.R. Rabha, learned counsel for the petitioners.
List this matter on 14th December, 2020 on the prayer of Mr. A. Chandran, learned standing counsel for the State of Arunachal Pradesh.
JUDGE CHIEF JUSTICE (ACTING) Comparing Assistant