Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Maharashtra - Subsection Section 12A(ii) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962 (ii)where the land is situated in the Hyderabad area of the State, get an agreement in Form XIV-B executed by the grantee; and
