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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(4) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(4)The revised Bhamashah Card may be made available to the family, upon request, in physical or electronic form upon payment of such fee, if any. as may be specified by the Authority.