Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(ii) in The Bihar Fish Jalkar Management Act, 2006 (ii)If any doubt arises in context of constitution or interpretation of the provisions of this Act then it may be referred to State Government for decision.
