Section 23(2) in The Assam Technical Education Service Rules, 1981
(2)A member of the service placed on probation under sub-rule (1) shall be confirmed against the permanent post subject to the following conditions :(a)He has completed the period of probation to the satisfaction of the Appointing Authority in accordance with sub-rule (1).(b)He has successfully undergone the training and passed the departmental examination, if any, prescribed by the Government under Rule 2.
