Jammu & Kashmir High Court - Srinagar Bench
Shahnawaz Ahmad Malik vs Ut Of J&K And Ors on 14 July, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 01
Regular
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) No. 39/2023
Shahnawaz Ahmad Malik .....Petitioner(s)
Through: Mr. Adil, Adv.
V/s
UT of J&K and Ors. ..... Respondent(s)
Through: Mr. Jehangir Ahmad Dar, GA.
CORAM:
Hon'ble Mr. Justice Sanjay Dhar, Judge.
ORDER
14.07.2023 Neither counter affidavit has not been filed nor have costs been deposited. Right to file counter affidavit is accordingly closed.
List on 02.08.2023.
Detention record be kept available on next date of hearing.
(Sanjay Dhar) Judge SRINAGAR 14.07.2023 "Aasif"