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Jammu & Kashmir High Court - Srinagar Bench

Shahnawaz Ahmad Malik vs Ut Of J&K And Ors on 14 July, 2023

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                       S. No. 01
                                                       Regular
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                            WP(Crl) No. 39/2023

Shahnawaz Ahmad Malik                                         .....Petitioner(s)

                            Through:       Mr. Adil, Adv.
          V/s
UT of J&K and Ors.                                            ..... Respondent(s)

                            Through:       Mr. Jehangir Ahmad Dar, GA.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                       ORDER

14.07.2023 Neither counter affidavit has not been filed nor have costs been deposited. Right to file counter affidavit is accordingly closed.

List on 02.08.2023.

Detention record be kept available on next date of hearing.

(Sanjay Dhar) Judge SRINAGAR 14.07.2023 "Aasif"