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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(f) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(f)A no objection certificate from the State Fire Prevention Authorities in all cases where erection of a building is proposed with height 15 meter or more and other special buildings like Cinema Halls and Industrial establishment etc. where such clearance is necessary as per law.