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State of Punjab - Section

Section 331 in Punjab Jail Manual, 1996

331. Warders may be posted on the central tower.

- In jails where there is a central tower three selected warders may be posted therein at night, each to take a watch in turn, to act as a means of communication between the watch and the patrolling officer and to sound the alarm in case of need. A code of signals can be arranged by striking gong in the tower by which the attention of the Head-warder can be directed to any particular part of the jail.