Supreme Court - Daily Orders
Reliance Commercial Finance Limited vs Mr. Tharuvai Ramachandra Ravichandran on 1 May, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.11 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 3832-3833/2024
RELIANCE COMMERCIAL FINANCE LIMITED Appellant(s)
VERSUS
MR. THARUVAI RAMACHANDRA RAVICHANDRAN & ANR. Respondent(s)
IA No. 73897/2025 - EARLY HEARING APPLICATION
Date : 01-05-2025 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. Abhijeet Sinha, AOR
For Respondent(s) Mr. M. A. Chinnasamy, AOR
Mrs. C Rubavathi, Adv.
Ms. Elamathi.m.s., Adv.
Mr. C Raghavendren, Adv.
Mr. Gopal Jain, Sr. Adv.
Ms. Vishrutyi Sahni, Adv.
Ms. Muskaan Gupta, Adv.
Mr. Dheeraj Nair, AOR
UPON hearing the counsel, the Court made the following
O R D E R
I.A. No. 73897/2025 for early hearing of the appeal is allowed.
To be listed before the Bench presided over by Hon’ble Mrs. Justice B. V. Nagarathna in the week commencing 21.07.2025.
Liberty is granted to the parties to amend the cause title. Signature Not Verified
(BABITA PANDEY) (R.S. NARAYANAN)
AR-CUM-PS ASSISTANT REGISTRAR
Digitally signed by
babita pandey
Date: 2025.05.02
18:26:37 IST
Reason: