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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(iv) in The Bonded Labour System (Abolition) Ordinance, 1975

(iv)receive such salary and allowances and be governed by such terms and conditions of service as the Board may, with the previous approval of the State Government; may determine: