Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act] State of Rajasthan - Subsection Section 13A(1)(a) in The Rajasthan Colonisation Act, 1954 (a)"allottee" means the person to whom land has been allotted on price under the rules made under this Act; and