(2)The General Council shall consist of the following members, namely: -(i)the Chancellor, who shall be the Chairperson of the General Council;(ii)the Vice-Chancellor;(iii)the Minister-in-charge of Education (Primary, Secondary, Adult), Higher and Technical Education, Gujarat State;(iv)the Minister-in-charge of Health and Family Welfare, Gujarat State;(v)the Minister-in-charge of Women and Child Welfare, Gujarat State;(vi)the Executive Chairperson, Gujarat Educational Innovations Commission;(vii)the Chairman, University Grants Commission or his nominee;(viii)the Chief Secretary, Government of Gujarat;(ix)the Secretary to the Government of Gujarat, Education Department or his nominee not below the rank of Deputy Secretary;(x)the members of Gujarat Educational Innovations Commission;(xi)the Secretary to the Government of Gujarat, Primary Education or his nominee not below the rank of Deputy Secretary;(xii)the Secretary to the Government of Gujarat, Women and Child Development Department or his nominee not below the rank of Deputy Secretary;(xiii)the Vice-Chancellor, Ayurved University, Jamnagar;(xiv)the Chairman, National Council for Teachers' Education or his nominee;(xv)the Commissioner of Higher Education, Gujarat State or his nominee not below the rank of Joint Director;(xvi)the Commissioner of Schools, Gujarat State or his nominee not below the rank of Joint Director;(xvii)the Commissioner of Health, Gujarat State or his nominee not below the rank of Joint Director;(xviii)the Director General;(xix)the Director, Gujarat Council of Educational Research and Training, Gandhinagar;(xx)the Chairman, Gujarat Secondary and Higher Secondary Education Board, Gandhinagar;(xxi)all directors of the University;(xxii)the Director-General, NCC Head Quarters, Ahmedabad;(xxiii)the Director of UNICEF, Office of Gujarat, Gandhinagar;(xxiv)the State Chief Commissioner, Gujarat State, Bharat Scouts and Guides;(xxv)the Professor and Head, Department of Human Development and Family Welfare, M.S. University of Baroda;(xxvi)the Professor and Head, Department of Pediatrics, Civil Hospital, Ahmedabad;(xxvii)two leaders of experimental or innovative Education to be nominated by the State Government;(xxviii)all members of Executive Council;(xxix)five persons to be nominated by the State Government, who shall include distinguished educationist, scholars, social workers or representatives of industry and professions;(xxx)the Registrar shall be the Member-Secretary of the General Council.
