Section 26(2)(a) in The Armed Forces Tribunal Act, 2007

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(a) in The Armed Forces Tribunal Act, 2007

(a)furnishing to such party copies of such application or appeal, as the case may be, and all documents in support of the plea for such interim order; and

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Union of India - Subsection

Section 26(2)(a) in The Armed Forces Tribunal Act, 2007