Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 31 in Bihar Minor Mineral Rules, 2017 31. Relationship between a Settlee and Other Licensees. - A person cannot be a Settlee or a licensee at the same time. A Settlee cannot be given any other license under these rules and vice versa.
