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Bombay High Court

Shree Katyayani Nirman Pvt. Ltd vs Dsq Holdings Ltd. And 4 Ors.(Def) ... on 18 January, 2021

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                     209-chs-30-2020.doc




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

                       CHAMBER SUMMONS NO.30 OF 2020
                                ALONG WITH
                       CHAMBER SUMMONS NO.834 OF 2019
                                     IN
                            SUIT NO.3086 OF 2003

Shree Katyayani Nirman Pvt. Ltd.                     ...Plaintiff
            vs.
DSQ Holdings Ltd. And Ors.                           ...Defendants

Mr. Saiprasad Dudhane i/b.Arunkumar & Associates, for the Plaintiff
Ms. Shweta Iyengar i/b. J.Law Associates, for the Applicant in Chamber
Summons No. 30 of 2020.
Mr. N.A. Bandodkar, 2nd Asstt. To Court Receiver, present.

                                  CORAM : N. J. JAMADAR, J.

DATE : JANUARY 18, 2021 P.C.:

. At the request of the learned counsel for the parties, list on 1 st February, 2021.
(N. J. JAMADAR, J.) Digitally signed V. S. by V. S. Parekar Date: Parekar 2021.01.19 14:25:15 +0530 Vishal Parekar, P.A. ...1