Bombay High Court
Shree Katyayani Nirman Pvt. Ltd vs Dsq Holdings Ltd. And 4 Ors.(Def) ... on 18 January, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
209-chs-30-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO.30 OF 2020
ALONG WITH
CHAMBER SUMMONS NO.834 OF 2019
IN
SUIT NO.3086 OF 2003
Shree Katyayani Nirman Pvt. Ltd. ...Plaintiff
vs.
DSQ Holdings Ltd. And Ors. ...Defendants
Mr. Saiprasad Dudhane i/b.Arunkumar & Associates, for the Plaintiff
Ms. Shweta Iyengar i/b. J.Law Associates, for the Applicant in Chamber
Summons No. 30 of 2020.
Mr. N.A. Bandodkar, 2nd Asstt. To Court Receiver, present.
CORAM : N. J. JAMADAR, J.
DATE : JANUARY 18, 2021 P.C.:
. At the request of the learned counsel for the parties, list on 1 st February, 2021.
(N. J. JAMADAR, J.) Digitally signed V. S. by V. S. Parekar Date: Parekar 2021.01.19 14:25:15 +0530 Vishal Parekar, P.A. ...1