Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(k) in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017 (k)"Mela Adhikari" means in officer appointed by the State Government for the executing and managing the Mela affairs under the supervision of the Authority;
