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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(6) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(6)In a Polling Station where polling for more than one office bearer is to be taken, each voter shall be provided with the ballot paper meant for such different offices.