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[Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act]

State of Goa - Subsection

Section 234(1)(c) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)the special medical service referred to in clause (a) is headed by a construction medical officer and is provided with adequate staff, laboratory and other equipments;