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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. State Aid to Industries Act, 1958

(2)The election or appointment of members under clauses (c), (f) and (g) of sub-section (1) shall be notified and such members shall enter upon their offices from the date of such notification.