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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(1)(a) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(a)made a statement in relation to any application for the issue or renewal of the certificate which is incorrect or false in material particulars; or