Supreme Court - Daily Orders
Association Of Victim Of Uphar Tragedy vs Sushil Ansal on 22 January, 2015
Bench: Chief Justice, A.K. Sikri, R.K. Agrawal
ITEM NO.2 COURT NO.1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRLMP. 248-249/2015 in Criminal Appeal Nos. 600-602/2010
ASSOCIATION OF VICTIM OF UPHAR TRAGEDY Appellant(s)
VERSUS
SUSHIL ANSAL & ANR. Respondent(s)
(For early hearing and office report)
WITH
Crl.MPs. 648-650 of 2015 In
Crl.A. No. 605-616/2010
(With appln.(s) for early hearing and Office Report)
Date : 22/01/2015 These applications were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s)/ Mr. Gaurang Vardhan, Adv.
Respondent(s) Mr. Jayant Kumar Mehta,Adv.
For Appellant(s)/ Mr. H.N. Salve, Sr.Adv.
Respondent(s) Ms. Aparajita, Adv.
Mr. T.A. Khan, Adv.
Mr. B.V. Balramdas, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. P.K. Dey, Adv.
Mr. Abhishek Atrey, Adv.
Mr. D.S. Mahra, Adv.
Mr. Sanjay Jain,Adv.
Mr. Sudarshan Singh Rawat,Adv.
Mr. Gopal Singh, Adv.
Signature Not Verified
Mr. Chandan Kumar, Adv.
Digitally signed by
Ms. Rashmi Shrivastava, Adv.
Charanjeet Kaur
Date: 2015.01.22
17:42:01 IST
Reason:
Mr. Abhijit P. Medh, Adv.
Mr. Ashok K Mahajan, Adv.
2
Mr. Shrish Kumar Mishra, Adv.
Mr. Vakrinder Kuamr Sharma, Adv.
Ms. S Janani, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the appeals in the month of April, 2015.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar