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State of Bihar - Section

Section 22 in Bihar Lift Irrigation Rules, 1978

22.

The Divisional Lift Irrigation Officer shall forward the demand statements (Khatiani) to the Lift Irrigation Deputy Collector or Revenue Officer in respect of assured irrigable command area within the season and for others as soon after the season as possible but not later than the dates specified below :-Season - Last date of submission by the Divisional Lift Irrigation Officer to the Lift Irrigation Deputy Collector or Revenue Office -