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Bombay High Court

Ebay Singapore Services Private ... vs Deputy Commissioner Of Income Tax ... on 6 June, 2023

Author: M.M. Sathaye

Bench: K.R. Shriram, M.M. Sathaye

                    Yugandhara Patil                       1                    27. WP.L.8440-2023-preacipe.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CIVIL APPELLATE JURISDICTION
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

YUGANDHARA
SHARAD
                                             WRIT PETITION (L) NO. 8440 OF 2023
PATIL




Digitally signed
by
YUGANDHARA
SHARAD PATIL
Date:
2023.06.08
18:16:17 +0530
                    eBay Singapore Services Private Limited
                    Singapore                                                     ... Petitioner
                          Vs.
                     Deputy Commissioner of Income Tax,
                    (IT)-Circle-2 (2) (1), Mumbai & Ors.                          ... Respondents
                                                      -------

                    Mr. Atul Jasani for the Petitioner.

                                                               -------

                                                   CORAM : K.R. SHRIRAM &
                                                           M.M. SATHAYE, JJ.

DATE : 6th June, 2023 P.C. :

1. Not on board. Upon mentioning taken on board.
2. Matter be listed on 26th June 2023 for admission.
3. Ad-interim relief granted on 29th March 2023 to continue till 30th June 2023.

(M.M. SATHAYE, J.) (K.R. SHRIRAM,J.) 1 of 1 ::: Uploaded on - 09/06/2023 ::: Downloaded on - 10/06/2023 02:10:44 :::