Bombay High Court
Ebay Singapore Services Private ... vs Deputy Commissioner Of Income Tax ... on 6 June, 2023
Author: M.M. Sathaye
Bench: K.R. Shriram, M.M. Sathaye
Yugandhara Patil 1 27. WP.L.8440-2023-preacipe.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
ORDINARY ORIGINAL CIVIL JURISDICTION
YUGANDHARA
SHARAD
WRIT PETITION (L) NO. 8440 OF 2023
PATIL
Digitally signed
by
YUGANDHARA
SHARAD PATIL
Date:
2023.06.08
18:16:17 +0530
eBay Singapore Services Private Limited
Singapore ... Petitioner
Vs.
Deputy Commissioner of Income Tax,
(IT)-Circle-2 (2) (1), Mumbai & Ors. ... Respondents
-------
Mr. Atul Jasani for the Petitioner.
-------
CORAM : K.R. SHRIRAM &
M.M. SATHAYE, JJ.
DATE : 6th June, 2023 P.C. :
1. Not on board. Upon mentioning taken on board.
2. Matter be listed on 26th June 2023 for admission.
3. Ad-interim relief granted on 29th March 2023 to continue till 30th June 2023.
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