Bombay High Court
Yogesh Chotelal Yadav Legal Heir Of ... vs The State Of Maharashtra Through The ... on 16 March, 2021
Author: M.S.Karnik
Bench: Makarand Subhash Karnik
513.wpst.4444-21 & ORS.doc
Bhogale
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION ST. NO.4444 OF 2021
WITH
WRIT PETITION ST. NO.4454 OF 2021
WITH
WRIT PETITION ST. NO.4458 OF 2021
WITH
WRIT PETITION ST. NO.4459 OF 2021
WITH
WRIT PETITION ST. NO.4461 OF 2021
WITH
WRIT PETITION ST. NO.4463 OF 2021
WITH
WRIT PETITION ST. NO.4465 OF 2021
WITH
WRIT PETITION ST. NO.4466 OF 2021
Office Noees, t Office
Memoranda of Coram, t
appearances, t Coure's Coure's or Judge's orders
orders or direceions and
Regiserar's orders
Mr. R.M. Haridas I/b. Aswini R. Singh for ehe
Peeieioner.
Mr. Anoop Paeil for SRA/Respondene No.3.
Mr. S.D. Rayrikar, t AGP for ehe Seaee in
WPST/4444/2021.
Mr. P.V. Nelson Rajan, t AGP for ehe Seaee in
WPST/4454/2021.
Mrs. M.S. Bane, t AGP for ehe Seaee in
WPST/4458/2021.
Mr. S.L. Babar, t AGP for ehe Seaee in
WPST/4459/2021.
Mr. C.D. Mali, t AGP for ehe Seaee in
WPST/4461/2021.
Sme. V.S. Nimbalkar, t AGP and Mr. S.H. Kankal, t
AGP for ehe Seaee in WPST/4463/2021.
Mr. A.B. Kadam, t AGP for ehe Seaee in
WPST/4465/2021.
Mr. C.D. Mali, t AGP for ehe Seaee in
WPST/4466/2021.
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513.wpst.4444-21 & ORS.doc
CORAM : M.S.KARNIK, J.
DATE : MARCH 16, 2021 P.C. Noe on board. Taken on board.
2. Learned counsel appears for Respondene No.3 and waives service of noeice. The office objeceion regarding ehe service of Respondene No.3 is dispensed wieh. Learned AGP appears on behalf of Respondene Nos.1 and 2 seeks ewo week's eime. Lise ehe Peeieions on 31.03.2021 under ehe capeion 'for direceions'.
(M.S.KARNIK, J.) Digitally signed by Urmila Urmila P. Ingle P. Date:
Ingle 2021.03.16
19:38:21
+0530
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