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Bombay High Court

Yogesh Chotelal Yadav Legal Heir Of ... vs The State Of Maharashtra Through The ... on 16 March, 2021

Author: M.S.Karnik

Bench: Makarand Subhash Karnik

                                                           513.wpst.4444-21 & ORS.doc

Bhogale
                          FARAD CONTINUATION SHEET No.
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CIVIL APPELLATE JURISDICTION

                      WRIT PETITION ST. NO.4444     OF 2021
                                    WITH
                      WRIT PETITION ST. NO.4454     OF 2021
                                    WITH
                      WRIT PETITION ST. NO.4458     OF 2021
                                    WITH
                      WRIT PETITION ST. NO.4459     OF 2021
                                    WITH
                      WRIT PETITION ST. NO.4461     OF 2021
                                    WITH
                      WRIT PETITION ST. NO.4463     OF 2021
                                    WITH
                      WRIT PETITION ST. NO.4465     OF 2021
                                    WITH
                      WRIT PETITION ST. NO.4466     OF 2021

            Office Noees, t Office
           Memoranda of Coram, t
           appearances, t Coure's         Coure's or Judge's orders
          orders or direceions and
             Regiserar's orders

                          Mr. R.M. Haridas I/b. Aswini R. Singh for ehe
                          Peeieioner.
                          Mr. Anoop Paeil for SRA/Respondene No.3.
                          Mr. S.D. Rayrikar, t AGP for ehe Seaee in
                          WPST/4444/2021.
                          Mr. P.V. Nelson Rajan, t AGP for ehe Seaee in
                          WPST/4454/2021.
                          Mrs. M.S. Bane, t AGP for ehe Seaee in
                          WPST/4458/2021.
                          Mr. S.L. Babar, t AGP for ehe Seaee in
                          WPST/4459/2021.
                          Mr.    C.D.  Mali, t  AGP   for ehe    Seaee in
                          WPST/4461/2021.
                          Sme. V.S. Nimbalkar, t AGP and Mr. S.H. Kankal, t
                          AGP for ehe Seaee in WPST/4463/2021.
                          Mr. A.B. Kadam, t AGP for ehe Seaee in
                          WPST/4465/2021.
                          Mr.    C.D.  Mali, t  AGP   for ehe    Seaee in
                          WPST/4466/2021.




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                                                             513.wpst.4444-21 & ORS.doc

                             CORAM : M.S.KARNIK, J.

DATE : MARCH 16, 2021 P.C. Noe on board. Taken on board.

2. Learned counsel appears for Respondene No.3 and waives service of noeice. The office objeceion regarding ehe service of Respondene No.3 is dispensed wieh. Learned AGP appears on behalf of Respondene Nos.1 and 2 seeks ewo week's eime. Lise ehe Peeieions on 31.03.2021 under ehe capeion 'for direceions'.

(M.S.KARNIK, J.) Digitally signed by Urmila Urmila P. Ingle P. Date:

Ingle    2021.03.16
         19:38:21
         +0530




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