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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3)(iii) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(iii)The applications so received within the time prescribed will be evaluated and the evaluated applications after scrutiny by the screening committee are recommended for allotment.