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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(1)(c) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(c)provide for the total or partial transfer of any right in an Original Plot to a final plot or provide for the transfer of any right in an Original Plot in accordance with provisions of the Act;