Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(7)(o) in Tamil Nadu Fire Service Rules, 1990 (o)report at once to the superior officer and the police any damage or casualty that may have occurred as a result of accident;