Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(2)(f) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(f)the notification of prices of agricultural produce for the purpose of fixing the cash value of the fair rent;