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State of Tamilnadu - Section

Section 6 in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

6. Submission of proposals by the State Government to Central Government for financial assistance.

- The State Government shall prepare annual estimates of capital and recurring expenditure for the implementation of the provisions of the Act based on the existing level and standard of its education system and forward Stale specific proposals to the Central Government for obtaining as grants-in-aid of revenues, referred to in sub-section (3) of section 7.