Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 196 in Police Regulations, Bengal , 1943 196. Circle Inspector to scrutinise final reports. [§12, Act V, 1861]. - The Circle Inspector shall scrutinise every final report before submitting it to the Magistrate for orders. [See regulation 275(6)].
