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[Cites 0, Cited by 0] [Section 66D] [Entire Act]

Union of India - Subsection

Section 66D(p) in Finance Act, 2012

(p)services by way of transportation of goods -
(i)by road except the services of -
(A)a goods transportation agency; or
(B)a courier agency;
(ii)by an aircraft or a vessel from a place outside India up to the customs station of clearance in India; or
(iii)by inland waterways;