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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948

(2)It extends to the whole of the [State] [Substituted for the word 'Province' by the Adaptation of Laws Order, 1950.] of [Punjab] [Substituted for the words 'East Punjab' by the Adaptation of Laws Orders, 1950.].