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Himachal Pradesh High Court

The Baghat Urban Co-Operative Bank vs The State Of Himachal Pradesh And Others on 6 November, 2019

Bench: Tarlok Singh Chauhan, Anoop Chitkara

IN THE HIGH COURT OF HIMACHAL PRADESH,
                SHIMLA




                                                                               .

                                    CWP No.1765/2019
                                    Date of decision : 6.11.2019





   The Baghat Urban Co-operative Bank
                                                                     ... Petitioner.
                                    Versus





   The State of Himachal Pradesh and others
                                                                    ...Respondents
   Coram:
   The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.

   The Hon'ble Mr. Justice Anoop Chitkara, Judge.

    Whether approved for reporting?1 No

   For the Petitioner           :   Mr. Narinder Sharma, Advocate.


   For the Respondents : Mr. Vinod Thakur, Additional Advocate
                         General with Mr. Bhupinder Thakur &
                         Ms. Svaneel Jaswal,     Deputy Advocate
                         Generals and Mr. Ram Lal Thakur, Assistant




                         Advocate General, for the State.





                                    Mr. B.M. Chauhan, Senior Advocate, with
                                    Mr. M.S. Katoch, Advocate.





   Tarlok Singh Chauhan, Judge                     (Oral)

Learned counsel for the petitioner, does not press the present petition. Consequently, the same is dismissed as not pressed, leaving the parties to bear their own costs.

Whether reporters of Local Papers may be allowed to see the judgment?

...2...

All pending application(s), if any, also stand .

disposed of.

(Tarlok Singh Chauhan), Judge (Anoop Chitkara), Judge 6th November, 2019r (KS) ::: Downloaded on - 07/11/2019 20:24:43 :::HCHP