Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(4A) in Kerala Private Forests (Vesting and Assignment) Act, 1971 (4A)Subject to the provisions of sub-section (4) and Section 8 A, the decision of the Tribunal on any matter within its jurisdiction shall be final and conclusive.
