Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(1) in The Oil Mines Regulations, 2017 (1)At every mine having more than two installations, the owner, agent or manager of the mine shall appoint deputy manager at a scale of one deputy manager for every eight additional installations or part thereof, who shall assist the manager.
