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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(2)(c) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(c)the authority by whom, the manner in which and the conditions subject to which, permits may be issued or the transport within the State of the minor forest produce to be brought from outside the State may be regulated;