Supreme Court - Daily Orders
M/S Bronze Logistics Pvt. Ltd. vs Commissioner Of Customs on 3 August, 2015
ô ITEM NO.109 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) Diary No(s).
19877/2015
M/S BRONZE LOGISTICS PVT. LTD. Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS Respondent(s)
Date : 03/08/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Abhishek Jain, Adv.
Mr. Gautam Awasthi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
A letter dated 20.7.2015 has been received wherein the petitioner has requested to withdraw the impugned petition. A perusal of the record shows that the petition has yet not been registered. Request is, therefore, accepted.
The unregistered SLP stands withdrawn.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.08.07 17:24:44 IST Reason: