Himachal Pradesh High Court
Everest Power Pvt. Ltd. vs . Hp State Electricity on 30 June, 2022
Bench: Sabina, Satyen Vaidya
Everest Power Pvt. Ltd. vs. HP State Electricity Regulatory Commission and another CWP No.7763 of 2021 .
30.06.2022 Present: Mr. Rajnish K. Maniktala, Senior Advocate with Mr. Naresh K. Verma, Advocate, for the petitioner.
Mr. Dheeraj K. Vashista, Advocate, for respondent No.1.
Mr. Vikas Chauhan, Advocate, for respondent No.2.
file reply.
r to Learned counsel for respondent No.1 seeks time to List again on 31.8.2022.
Interim order to continue.
( Sabina ) Judge ( Satyen Vaidya ) June 30, 2022 (KS) Judge ::: Downloaded on - 30/06/2022 20:05:22 :::CIS