Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 176 in Rajasthan Land Revenue (Land Records) Rules, 1957 176. Contingent Expenditure and Peon. - Every Inspector will be given fixed allowance for stationery. He will be allowed a peon who will accompany him in tour.
