Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] Union of India - Subsection Section 91(2) in The Registration Act, 1908 (2)[ Every rule prescribed under this sub-section or made under section 69 shall be laid, as soon as it is made, before the State Legislature.] [Inserted by Act 20 of 1983, Section 2 (w.e.f. 15.3.1984).]
