13. [ Certificate regarding samples drawn etc. [Substituted by GSR 1193, dated 1-8-1966.]
- A certificate to the effect that each of the samples drawn is representative of the lot from which it was drawn shall be furnished along with the particulars of the samples in the form set out in the Schedule hereto annexed, to the person drawing such samples by the producer of recognised dealer, as the case may be, or his representative and such certificate shall be countersigned by the person drawing the samples and in endorsement to the effect that the procedure prescribed under Clause 12 has been followed shall be made thereunder by the person drawing the samples and such endorsement shall be countersigned by the producer or recognised dealer, as the case may be, or his representative.] [Substituted by GSR 1747, dated 16-11-1967.]
