Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(9) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001 (9)Any attempt to mislead and any failure to give full and correct information shall render the panchayat employee concerned liable to severe disciplinary action.
