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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Bombay Presidency - Subsection

Section 87(4) in The Bombay University Act, 1974

(4)Without prejudice to the powers of the Vice-Chancellor, the Principals of Colleges and Institutions and the Heads of Teaching Departments in the University shall have authority to exercise all such powers over the students in their respective charges as may be necessary for the maintenance of proper discipline.