Supreme Court - Daily Orders
Subhash Chandra Agarwal vs Registrar, Supreme Court Of India . on 2 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.41 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 15291/2015
(Arising out of impugned final judgment and order dated
17/04/2015 in LPA No. 34/2015 passed by the High Court Of Delhi
At New Delhi)
SUBHASH CHANDRA AGARWAL Petitioner(s)
VERSUS
REGISTRAR, SUPREME COURT OF INDIA AND ORS. Respondent(s)
(With office report)
Date :02/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Prashant Bhushan,Adv.
Mr. Syed Musaib, Adv.
Mr. Govindjee, Adv.
Mr. Pravav Sachdeva, Adv.
For Respondent(s) Mr. Sidharth Luthra, Sr. Adv.
Mr. C.D. Singh, Adv.
Ms. Sakshi Kakkar, Adv.
Mr. Satyam, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.07.02 16:45:47 IST Reason: