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Supreme Court - Daily Orders

Subhash Chandra Agarwal vs Registrar, Supreme Court Of India . on 2 July, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

                ITEM NO.41                        COURT NO.1                  SECTION XIV

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

                Petition for Special Leave to Appeal (C) No. 15291/2015

                (Arising out of impugned final judgment and order dated
                17/04/2015 in LPA No. 34/2015 passed by the High Court Of Delhi
                At New Delhi)

                SUBHASH CHANDRA AGARWAL                                       Petitioner(s)

                                                         VERSUS

                REGISTRAR, SUPREME COURT OF INDIA AND ORS.                    Respondent(s)
                (With office report)

                Date :02/07/2015 This petition was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA
                              HON'BLE MR. JUSTICE AMITAVA ROY

                For Petitioner(s)           Mr.   Prashant Bhushan,Adv.
                                            Mr.   Syed Musaib, Adv.
                                            Mr.   Govindjee, Adv.
                                            Mr.   Pravav Sachdeva, Adv.

                For Respondent(s)           Mr.   Sidharth Luthra, Sr. Adv.
                                            Mr.   C.D. Singh, Adv.
                                            Ms.   Sakshi Kakkar, Adv.
                                            Mr.   Satyam, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Dismissed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.07.02 16:45:47 IST Reason: