Gujarat High Court
Rushabhdev Dhirajlal Patel vs Sardarbhai Galabhai Bariya & 2 on 18 February, 2014
Author: M.R. Shah
Bench: M.R. Shah, R.P.Dholaria
C/FA/418/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 418 of 2014
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RUSHABHDEV DHIRAJLAL PATEL....Appellant(s)
Versus
SARDARBHAI GALABHAI BARIYA & 2....Respondent(s)
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Appearance:
MR.HIREN M MODI, ADVOCATE for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 18/02/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) ADMIT.
(M.R.SHAH, J.) (R.P.DHOLARIA,J.) Siji Page 1 of 1