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[Cites 0, Cited by 1] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2) in The M.P. Ceiling On Agricultural Holdings Act, 1960

(2)[ x x x] [Omitted by M.P. Act No. 12 of 1974. (w.e.f. 7-3-1974.)]