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[Cites 0, Cited by 0] [Section 12A(3)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(3)(d) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(d)"Partial load line draught (dp)" is the light ship draught plus 60% of the difference between the light ship draught and the load line draught (ds) and the partial load line draught (dp) shall be measured in metres;